- (1.) Learned Advocate Mr. M A Solanki i/b Learned Advocate Mr. Pranav Desai present for Financial Creditor/ Petitioner.
(2.) Learned Advocate Mr. Nandish Chudgar with Learned Advocate Mr. Raheel Patel i/b Nanavati Associates present for Respondent.
(3.) At request of learned Counsel for Petitioner for hearing reply arguments. List jthe matter on 08.11.2017 before special Bench Single Member since the matter is part heard matter.;