JUDGEMENT
M M Kumar, Member -
(1.) Learned Counsel for the petitioner has requested for a week time to file the certificate concerning Insolvency Professional. Let the needful be done within a week with a copy in advance to the Counsel opposite. Reply, if any, be filed within a week with a copy in advance to the learned Counsel for the petitioner, List the matter on 11th August, 2017.;
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