SUNLIGHT PEST CONTROL SERVICE Vs. PUNJ LLODS LIMITED
LAWS(NCLT)-2017-12-103
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 07,2017

SUNLIGHT PEST CONTROL SERVICE Appellant
VERSUS
PUNJ LLODS LIMITED Respondents

JUDGEMENT

- (1.) A copy of the reply has been handed over to the Counsel for the petitioner. Rejoinder, if any, be filed within 5 days thereafter with a copy in advance to the Counsel opposite.
(2.) List for arguments on 9th January, 2018.;


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