JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Anurag Solanki present for Operational creditor/ applicant. Learned Advocate Mr. Tarak Damani present for Respondent.
(2.) Learned Advocate Mr. Tarak Damani i/b M. Munshi & Associates filed Vakalatnama for Respondent.
(3.) Respondent Counsel requested time to file objections.;
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