- (1.) Learned Advocate Mr. Maunish Pathak present for Operational Creditor/Petitioner. Learned Advocate Mr. Shriraj Khambete with Learned Advocate Mr. Raheel Patel i/b. Nanavati Associates present for Respondent.
(2.) Learned Counsel appearing for respondent reported no objections.
(3.) Heard arguments of Learned Counsel for petitioner and Learned Counsel for Respondent.;