EDELWEISS ASSET RECONSTRUCTION CO LTD Vs. TECPRO SYSTEMS LTD
LAWS(NCLT)-2017-8-422
NATIONAL COMPANY LAW TRIBUNAL
Decided on
August 31,2017
EDELWEISS ASSET RECONSTRUCTION CO LTDAppellant
VERSUS
Tecpro Systems LtdRespondents
JUDGEMENT
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(1.) Ca-286(Pb) /2017 Learned counsel for the petitioner requests for withdrawal of the application, Consequently, the application is dismissed as withdrawn.;