JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Rajesh Bohra present for Corporate Debtor/ Petitioner. Learned Advocate Mr. Sidharth Samal present for Respondent no. 1/ Financial Creditor.
(2.) Learned Counsel for petitioner proposed name of another person as Interim Resolution Professional. Heard arguments of Learned Counsel for Petitioner and Learned Counsel for Respondent no. 1. For order 29.05.2017.;
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