SYNERGY PROPERTY Vs. SMARTCITY (KOCHI) INFRASTURCTURE PVT LTD
LAWS(NCLT)-2017-5-70
NATIONAL COMPANY LAW TRIBUNAL
Decided on
May 30,2017
SYNERGY PROPERTY
Appellant
VERSUS
Smartcity (Kochi) Infrasturcture Pvt Ltd
Respondents
JUDGEMENT
-
(1.) As the time of the court is over, adjourn the matter to 31.5.2017 at 2.30 P.M.;
Copyright © Regent Computronics Pvt.Ltd.