IN RE Vs. ANDROMEDA SALES AND DISTRIBUTION PRIVATE LIMITED
LAWS(NCLT)-2017-11-319
NATIONAL COMPANY LAW TRIBUNAL
Decided on November 06,2017

IN RE Appellant
VERSUS
Andromeda Sales And Distribution Private Limited Respondents

JUDGEMENT

- (1.) In orders dated 25-01-2017, the following correction is ordered:- 1. Wherever it is erroneously mentioned as "Andromedia/Androneda Sales & Distribution Pvt. Ltd." be read as "Andromeda Sales and Distribution Private Limited".;


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