STATE BANK OF INDIA Vs. ESSAR STEELS LTD
LAWS(NCLT)-2017-7-283
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 18,2017

STATE BANK OF INDIA Appellant
VERSUS
ESSAR STEELS LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Senior Advocate Mr. Anshin Desai with Learned Advocate Mr. Ameya Gokhale with Learned Advocate Mr. Nirag Pathak with Learned Advocate Mr. Umang Singh present for Financial Creditor/ Applicant.
(2.) Learned Senior Advocate Mr. Saurabh Soparkar with Learned Senior Advocate Mr. Mihir Thakore with Learned Advocate Mr. Keyur Gandhi with Learned Advocate Mr. Raheel Patel with Learned Advocate Mr. Nisarg Desai present for Respondent.
(3.) Learned Counsel appearing for Respondent requested time for filing objection for the Company. Respondent shall file its objections, if any, on or before 24,07.2017 serving a copy on the Counsels for Petitioner by 22.07.2017.;


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