ABG SHIPYARD LTD Vs. IDA BANK LTD & ORS
LAWS(NCLT)-2017-11-13
NATIONAL COMPANY LAW TRIBUNAL
Decided on November 03,2017

Abg Shipyard Ltd Appellant
VERSUS
IDA BANK LTD And ORS Respondents

JUDGEMENT

- (1.) Learned Advocate Mr. Msulik Nanavati with Learned Advocate Mr. Sunandini Nanavati & Co. present for Applicant. Learned Advocate Ms. Vipal SoIanJc present for Respondent (ROC) in IA 327/2017.
(2.) At request of company prosecutor that appeared on behalf of ROC, list the matter on 08.11.2017 for objection of ROC, if any and for hearing.;


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