AXIS BANK LTD Vs. KUNDIL ISPAT LTD
LAWS(NCLT)-2017-9-93
NATIONAL COMPANY LAW TRIBUNAL
Decided on September 08,2017

AXIS BANK LTD Appellant
VERSUS
KUNDIL ISPAT LTD Respondents

JUDGEMENT

- (1.) Tcp No.9S8/I&BP/NCIT/MB/MAH/2017 None present. On verification of the record, since it appears that Form under Insolvency & Bankruptcy Code, 2016 has not been filed on or before 15.7.2017, this Company Petition is abated with liberty as mentioned in the Notification dated 29 6 2017.;


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