JUDGEMENT
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(1.) Mr.Kalyan Jhabakh and Mr.Dikshit Mehta, Counsel for petitioner present. Mr.S.Anand Venkatesh, Counsel for respondent present.
(2.) Counsel for respondent has submitted a proposal for payment of the defaulted amount. Counsel for applicant prays time for considering the proposal.
(3.) At request, time is extended. Put up on 08.06.2017 at 02.30 P.M.;
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