JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Ms. Niketa Mehta present for Operational Creditor/ Petitioner. Learned Advocate Mr. H. J Kalathiya i/b Panthil Majmudar present for Respondent/ Corporate Debtor.
(2.) Order not made ready.
(3.) For pronouncement of order, list the matter on 24.05.2017.;
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