SUNDHIR POWER PROJECTS LTD Vs. RITES LTD
LAWS(NCLT)-2017-10-26
NATIONAL COMPANY LAW TRIBUNAL
Decided on October 04,2017

SUNDHIR POWER PROJECTS LTD Appellant
VERSUS
RITES LTD Respondents

JUDGEMENT

- (1.) Reply to the application has been filed yesterday, i.e. on 3.10.2017. A copy has been furnished to the Counsel for the petitioner today in the Court.
(2.) Let a rejoinder be filed within a week with a copy in advance to the Counsel for the respondent. List for arguments on 17th October, 2017.;


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