JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) None present for Respondent in IA 370/2017. Proof of dispatch of notice of date of hearing on IRP and Respondent filed. Applicant is directed to issue notice of date of hearing on IRP and shall file proof of service.
(2.) List the matter on 21.11.2017.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.