PORTRAIT ADVERTISING & MARKETING PVT LTD Vs. MOTHERS PRIDE DAIRY INDIA PVT LTD
LAWS(NCLT)-2017-5-60
NATIONAL COMPANY LAW TRIBUNAL
Decided on
May 24,2017
Portrait Advertising And Marketing Pvt Ltd
Appellant
VERSUS
Mothers Pride Dairy India Pvt Ltd
Respondents
JUDGEMENT
M.M. Kumar, Member -
(1.) Order reserved.;
Copyright © Regent Computronics Pvt.Ltd.