Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Pranjal Buch present for Applicant. None present for Respondent (Corporate Debtor) and IRP in IA 357/2017.
(2.) Proof of service of notice of date of hearing on Respondent (Corporate Debtor) and IRP filed.
(3.) Heard arguments of learned Counsel for applicant.;