GRAM VIKAS NAVYUVAK LAPORIYA Vs. HARI INFRA PROJECTS PVT LTD
LAWS(NCLT)-2017-12-928
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 08,2017

Gram Vikas Navyuvak Laporiya Appellant
VERSUS
Hari Infra Projects Pvt Ltd Respondents

JUDGEMENT

- (1.) Mr. Ayush Sharma, Advocate for the Petitioner submits that as the dispute has been settled with the Corporate Debtor, he wishes to the withdraw this petition. Dismissed as withdrawn. File be consigned to Record Room.;


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