CHANDRA PRAKASH JAIN Vs. MEKASTER ENGINEERING LTD & ORS
LAWS(NCLT)-2017-12-511
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 15,2017

CHANDRA PRAKASH JAIN Appellant
VERSUS
Mekaster Engineering Ltd And Ors Respondents

JUDGEMENT

Manorama Kumari, Member - (1.) Mr. CP Jain IRP present. Learned Advocate Mr. Vinay Bairagra present for Respondent. Learned Advocate Mr. Nirag Pathak with Learned Advocate Mr. Shalin Jani present for Operational Creditor. List the matter before regular bench on 19.12.2017.;


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