IDBI CAPITAL MARKETS & SECURITIES LIMITED Vs. GOENKA DIAMOND AND JEWELS LIMITED
LAWS(NCLT)-2017-3-12
NATIONAL COMPANY LAW TRIBUNAL
Decided on
March 29,2017
Idbi Capital Markets And Securities LimitedAppellant
VERSUS
Goenka Diamond And Jewels LimitedRespondents
JUDGEMENT
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(1.) To come up for arguments on 4th September, 2017. Reply, if any, be filed before the adjourned date with a copy in advance to the Counsel for the Applicant.;