JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Aayog Doshi present for Corporate Debtor/ Applicant. Learned Advocate Mr. Biju Nair present for Respondent/ State Bank of India. Objections filed by Respondent.
(2.) Heard arguments of Learned Counsels for Applicant and Respondent. Orders reserved.;
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