JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Raju Kothari present for Applicant (IRP) .
(2.) None present for Respondent in IA 366/2017. T r Applicant to file resolution of 1st meeting of COC held on 18.10.2017. Proof of dispatch of copy of application on Respondent filed. Applicant is directed to serve notice of date of hearing on Respondent (directors) along with copy of order and file proof of service.
(3.) List ithe matter on 16.11.2017.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.