VRUSHIKA INFOTECH PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES PUNE
LAWS(NCLT)-2017-12-248
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 11,2017

VRUSHIKA INFOTECH PRIVATE LIMITED Appellant
VERSUS
REGISTRAR OF COMPANIES PUNE Respondents

JUDGEMENT

Bhaskara Pantula Mohan, J. - (1.) This present petition/application has been filed under Section 252 of the Companies Act, 2013 (hereinafter as Act) by "M/s. Vrushika Infotech Private Limited" (hereinafter as Petitioner Company) praying for restoring its name in the Register maintained by the Registrar of Companies, Pune (hereinafter as RoC) .
(2.) The Petitioner Company was incorporated with the RoC, Pune on 16th April, 2012 having CIN : U72200PN2012PTC142974.
(3.) The Petitioner Company is mainly engaged in the business to own. manage and run computer training and data processing centers.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.