UV ASSET RECONSTRUCTION COMPANY Vs. DSC LTD

LAWS(NCLT)-2017-5-199

NATIONAL COMPANY LAW TRIBUNAL

Decided on May 23,2017

UV ASSET RECONSTRUCTION COMPANY Appellant

VERSUS

DSC LTD Respondents

M.M. Kumar, member - (1.) On the request of the parties, hearing is deferred to 29th May, 2017.
(2.) No further adjournment shall be granted.;