ASHOK D PARMAR Vs. PS ACCOUNTING SERVICES PVT LTD
LAWS(NCLT)-2017-8-66
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 04,2017

ASHOK D PARMAR Appellant
VERSUS
PS ACCOUNTING SERVICES PVT LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) None present for Operational Creditor/ Applicant. None present for Respondent.
(2.) Registry is directed to issue notice to Applicant and Respondent to appear before this tribunal on 10.08.2017.
(3.) List the matter on 10.08.2017.;


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