BADDI FOILS PVT LTD Vs. BIOTROPICS PHARMA PVT LTD
LAWS(NCLT)-2017-8-335
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 18,2017

Baddi Foils Pvt Ltd Appellant
VERSUS
Biotropics Pharma Pvt Ltd Respondents

JUDGEMENT

R Varadharajan, Member - (1.) In view of Single Bench sitting in the afternoon session, the matter was not able to be taken up. Hence, at the request made by the petitioner, the matter is posted for hearing on 25th August 2017.;


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