IN RE Vs. J R ORGANICS LTD
LAWS(NCLT)-2017-5-99
NATIONAL COMPANY LAW TRIBUNAL
Decided on May 12,2017

IN RE Appellant
VERSUS
J R ORGANICS LTD Respondents

JUDGEMENT

H P Chaturvedi, Mebar - (1.) Order dated 12.05.2017 in the matter ofCP NO 12/AID/2017 J.R Oraanics Ltd.
(2.) Parties are represented by their respective counsel.
(3.) Argument in respect of present Insolvency petition from petitioner/Financial creditor are heard.;


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