NEETU PATRO Vs. IYOGI TECHNICAL SERVICES PVT LTD
LAWS(NCLT)-2017-5-50
NATIONAL COMPANY LAW TRIBUNAL
Decided on May 17,2017

NEETU PATRO Appellant
VERSUS
IYOGI TECHNICAL SERVICES PVT LTD Respondents

JUDGEMENT

- (1.) Learned Counsel for the Petitioner requests for adjournment. Adjournment granted. Post the matter on 22.05.2017.;


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