- (1.) Learned Advocate Mr. Anip Gandhi with Learned Advocate Mr. Raju Kothari present for Financial Creditor/Petitioner. Director Mr. Kamlesh Patel present for Respondent.
(2.) Resolution of the Respondent company, filed authorising Mr. Kamlesh Patel to appear on behalf of Respondent.
(3.) Respondent shall file its objections, if any, by tomorrow serving a copy in advance to other side.;