AGRICORE COMMODITIES PVT LTD Vs. ANIL LTD
LAWS(NCLT)-2017-7-263
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 20,2017

Agricore Commodities Pvt Ltd Appellant
VERSUS
ANIL LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Ranjit Shetty with Learned Advocate Mr. Anuj Trivedi present for Operational creditor/ Applicant. Learned Advocate Mr. Raheel Patel present for Respondent. Heard arguments of Learned Counsel for Applicant and Learned Counsel for Respondent. Both sides file memo requesting time to adjourn the matter on the ground of settlement. Both sides Counsel after concluding the arguments requested to post these matter on 25.07.2017 since there is possibility for settlement before that date. For orders 25.07.2017.;


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