TRANSPORT CORPORATION OF INDIA Vs. SEAM INDUSTRIES LTD

LAWS(NCLT)-2017-9-341

NATIONAL COMPANY LAW TRIBUNAL

Decided on September 07,2017

TRANSPORT CORPORATION OF INDIA Appellant

VERSUS

Seam Industries Ltd Respondents

JUDGEMENT

- (1.) Cp No. 1151/I&BP/NCLT/MB/MAH/2017 On the memo of withdrawal filed by the Petitioner's Counsel, the Petition is hereby dismissed as withdrawn looking at the Consent Terms entered between the Petitioner and Corporate Debtor.;

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