SANJAY KUMAR RUIA Vs. MAGNA OPUS HOSPITALITY PVT LTD
LAWS(NCLT)-2017-6-116
NATIONAL COMPANY LAW TRIBUNAL
Decided on June 27,2017

SANJAY KUMAR RUIA Appellant
VERSUS
MAGNA OPUS HOSPITALITY PVT LTD Respondents

JUDGEMENT

M.K. Shrawat, Member - (1.) The Learned Representatives of both the sides are present.
(2.) From the side of the Petitioner one Application under section 68 and 69 has been moved,
(3.) The Registry is directed to give the number and enlist for hearing.;


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