IN RE Vs. SRS MODERN SALES LTD
LAWS(NCLT)-2017-11-256
NATIONAL COMPANY LAW TRIBUNAL
Decided on November 13,2017

IN RE Appellant
VERSUS
SRS MODERN SALES LTD Respondents

JUDGEMENT

R P Nagrath, Member - (1.) Learned counsel appearing for the Insolvency Resolution Professional seeks time for the appearance of IRP. List the matter on 16.11.2017 and the Insolvency Resolution Professional is directed to file his response.;


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