PEARL INSULATION PVT LTD Vs. WIND WORLD (INDIA) LTD
LAWS(NCLT)-2017-7-353
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 25,2017

PEARL INSULATION PVT LTD Appellant
VERSUS
WIND WORLD (INDIA) LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Vishal Jathar i/b India Law Alliance present for Operational Creditor/ Applicant.
(2.) None present for Respondent. Heard arguments of Learned Counsel for Applicant. Applicant is directed to issue notice informing date of hearing and serve copy of this order on Respondent and shall file proof of service. List the matter on 28.07.2017.;


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