VALUE LINE INTERIORS PVT LTD Vs. ORRIS INFRASTRUCTURE PVT LTD
LAWS(NCLT)-2017-7-253
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 18,2017

VALUE LINE INTERIORS PVT LTD Appellant
VERSUS
Orris Infrastructure Pvt Ltd Respondents

JUDGEMENT

- (1.) Affidavit of service is being filed.
(2.) However the tracking report does not clarify whether the notice has been delivered or returned. Let the report be awaited.
(3.) To come up on 21st July 2017.;


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