CAPRI BATHAID PRIVATE LIMITED Vs. ANGEL INFRA REALCON PRIVATE LTD
LAWS(NCLT)-2017-8-398
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 29,2017

Capri Bathaid Private Limited Appellant
VERSUS
Angel Infra Realcon Private Ltd Respondents

JUDGEMENT

- (1.) The Insolvency & Bankruptcy Board of India vide letter dated 21.08.2017 has recommended the name of Ms, Renu Joshi, Regn. No. (IBBI/IPA-001/IP-P00379/2017-18/10636) , F-207, Aditya Trade Tower, Plot No. 4, LSC, Pkt. & O&P, Dilshad Garden, Delhi-110095, Email: ip.ca.rjoshi2017@gmail.com, Mobile Nos: 9811568652, as the Insolvency Resolution Professional.
(2.) A copy of the application for assignment submitted by Ms. Renu Joshi has also been placed on record, We accept the aforesaid recommendation and dispose of the reference made by the Insolvency & Bankruptcy Board of India.;


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