JUDGEMENT
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(1.) The Petitioner Company Callready Learning and Development Private Limited has filed the present Petition under Section 252(3) of the Companies Act, 2013 with a prayer for issuance of directions to the Registrar of Companies, Karnataka to restore the name of the Petitioner Company in the register of Companies and to pass such order as deems fit in the circumstances of the case.
(2.) The averments in the Company Petition are briefly described hereunder:-
(3.) The Petitioner Company was originally incorporated on 3' August 2011 under the name and style of "Callready Learning and Development Private Limited" with the Registrar of the Companies, Karnataka and obtained Certificate of Incorporation vide bearing CIN No. U74900KA2011PTC059862.;
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