NU SRI SHYAM PHARMCEUTICALS PVT LTD Vs. HARSH MEDICAL CENTRE PVT LTD
LAWS(NCLT)-2017-12-206
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 20,2017

NU SRI SHYAM PHARMCEUTICALS PVT LTD Appellant
VERSUS
HARSH MEDICAL CENTRE PVT LTD Respondents

JUDGEMENT

- (1.) Prayer is allowed. Petition is dismissed as withdrawn.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.