JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Beeceelene Textile Mills P. Ltd. is a company registered under the Companies Act, 1956 having its registered office at Surat, Gujarat State.
(2.) Authorised share capital of the company is Rs. 15,00,000/- divided into 15000 shares of Rs. 100/- each. Paid up capital of the company is also the same.
(3.) Petitioner is holding 2125 equity shares of Rs. 100/- each in the paid up share capital of the first respondent company which comes to 14.17% of the total capital of the company. According to the petitioner - Deepak Radhakishan Ruchandani, Haresh Radhakishan Ruchandani, Radhakishan B. Ruchandani - HUF and Vandana Radhakishan Ruchandani are holding 500, 500, 500 and 1000 shares respectively which constitute 16.66% of the paid up share capital of the first respondent company also gave consent to the petitioner to file this petition.;
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