HIMALAYA TRANS-LOGISTIC PVT LTD Vs. EPP COMPOSITES PVT LTD
LAWS(NCLT)-2017-12-642
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 22,2017

Himalaya Trans-Logistic Pvt Ltd Appellant
VERSUS
Epp Composites Pvt Ltd Respondents

JUDGEMENT

- (1.) Learned Advocate Ms. Vaibhavi Parikh present for Operational Creditor/Petitioner.
(2.) None present for Respondent. It appears notice is not served on Respondent. Petitioner is directed to serve notice of date of hearing along with copy of petition and shall file proof of service. List the matter on 17.01.2018.;


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