QUANTUM PROJECTS INFRA PVT LTD Vs. AMRAPALI SILICON PVT LTD
LAWS(NCLT)-2017-7-104
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 25,2017

QUANTUM PROJECTS INFRA PVT LTD Appellant
VERSUS
AMRAPALI SILICON PVT LTD Respondents

JUDGEMENT

- (1.) In view of Single Bench sitting in the afternoon session, the matter was not able to be taken up. Hence, at the joint request of the parties, the matter is posted for hearing on 9th August, 2017.;


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