RAINBOW DIGITAL SERVICES PVT LTD Vs. SHIPI CABLE TECHNOLOGIES LTD
LAWS(NCLT)-2017-11-118
NATIONAL COMPANY LAW TRIBUNAL
Decided on
November 02,2017
RAINBOW DIGITAL SERVICES PVT LTD
Appellant
VERSUS
SHIPI CABLE TECHNOLOGIES LTD
Respondents
JUDGEMENT
-
(1.) A request letter for adjournment has been circulated on behalf of the petitioner. Accordingly, hearing is deferred to 13.11.2017.;
Copyright © Regent Computronics Pvt.Ltd.