JUDGEMENT
Bikki Raveendra Babu, Embar -
(1.) Learned Advocate Mr. M N Marfatia present for Operational Creditor/ Applicant. None present for Respondent.
(2.) Learned Counsel appearing for applicant represented that no bank account statements are available to show that Respondent paid salary to the Applicant since cash is paid.
(3.) Learned Counsel for applicant stated that applicant Is having only one bank account in syndicate Bank, Bhopal and his salary has not been paid in that bank account.;
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