IN RE Vs. DNEPRO ADVISORY PVT LTD
LAWS(NCLT)-2017-12-431
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 13,2017

IN RE Appellant
VERSUS
Dnepro Advisory Pvt Ltd Respondents

JUDGEMENT

Ch Mohd Sharief Tariq, Member - (1.) Counsel for the Applicant present. Counsel for IRP also present. Counsel for the Applicant submitted to withdraw the petition. The prayer is allowed.
(2.) The Application is dismissed as withdrawn.;


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