ALCHEMIST ASSET RECONSTRUCTION CO LIMITED Vs. TIRUPATI BUILDINGS & OFFICES PVT LIMITED
LAWS(NCLT)-2017-7-343
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 25,2017

Alchemist Asset Reconstruction Co Limited Appellant
VERSUS
Tirupati Buildings And Offices Pvt Limited Respondents

JUDGEMENT

R Varadharajan, Member - (1.) In view of winding up proceedings pending before the Hon'ble High Court against the Corporate Debtor, Learned Counsel for the parties made their submissions in relation to jurisdictional issue as to whether this Tribunal can proceed with the Insolvency proceedings. Heard, Order reserved.;


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