- (1.) Notice of the petition for 8th January, 2018. Mr. Naresh Sharma, Director of the respondent company is present in the court and accepts notice. A copy of the paper book has been supplied to him in the court today. Reply, if any, be filed within two weeks with a copy in advance to the Counsel for the petitioner. Rejoinder, if any, be filed within 5 days thereafter with a copy in advance to the Counsel opposite. List the matter on 8th January, 2018.;