SUNFLAG IRON AND STEEL COMPANY LTD Vs. MASS METALS PVT LTD
LAWS(NCLT)-2017-7-243
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 18,2017

Sunflag Iron And Steel Company Ltd Appellant
VERSUS
Mass Metals Pvt Ltd Respondents

JUDGEMENT

- (1.) The Insolvency & Bankruptcy Board of India vide letter dated 23.06.2017 has recommended the name of Mr. Vishnu Dutt, Regn. No. (IBBI/IPA-001/IP-P00102/2017-18/10202) , A-74, Lok Vihar, Pitam Pura, Delhi-110034, Email:vishnudutt2050@yahoo.com, Mobile Nos: 8800402222, as the Insolvency Resolution Professional. A copy of the application for assignment submitted by Mr. Vishnu Dutt has also been placed on record.
(2.) We accept the aforesaid recommendation and dispose of the reference made by The Insolvency & Bankruptcy Board of India.;


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