DEWAN HOUSING FINANCE CORPORATION LTD Vs. CHETAK LIFESPACE PVT LTD
LAWS(NCLT)-2017-12-227
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 11,2017

DEWAN HOUSING FINANCE CORPORATION LTD Appellant
VERSUS
CHETAK LIFESPACE PVT LTD Respondents

JUDGEMENT

- (1.) Tcp No. 925/I&BP/NCLT/MB/MAH72017
(2.) On the withdrawal memo filed by the Petitioner's Counsel, the Company Petition is hereby dismissed as withdrawn.;


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