PREMRAJ PACKAGING Vs. SAINOV SPIRIT (P) LTD
LAWS(NCLT)-2017-8-394
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 29,2017

PREMRAJ PACKAGING Appellant
VERSUS
SAINOV SPIRIT (P) LTD Respondents

JUDGEMENT

- (1.) Learned Counsel for the petitioner states that service has been effected on one Mr. Mukesh Kumar, who have accepted the notice on behalf of the respondent company on 10.08.2017.
(2.) Despite service, no one has appeared for the respondents. To come up for arguments on 25th September, 2017.;


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